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Apex Court: Bar Associations are not Supposed to Resolve Disputes by Resorting to Strikes - (03 Sep 2019)

CIVIL

Apex Court has criticized the call for strikes made by Bar Associations of Allahabad and Oudh by noting that they are not supposed to settle their demands by resorting to strikes which may lead to nothing but delaying the justice to litigants.

Tags : APEX COURT   BAR ASSOCIATIONS  

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