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Supreme Court Orders SIT Probe Against Ex-BJP MP - (03 Sep 2019)

CRIMINAL

Supreme Court has directed the Uttar Pradesh Government to set up a special investigating team (SIT) led by an Inspector General of police rank officer to probe the charges of sexual harassment and exploitation levelled by a woman law student against former Union Minister and BJP MP Swami Chinmayanand.

Tags : SUPREME COURT   SIT PROBE  

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