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Apex Court Stays Fine on Vishal Dadlani, Tehseen Poonawalla - (03 Sep 2019)

CIVIL

Apex Court has stayed the Punjab and Haryana High Court order imposing a fine of Rs.10 lakh each on activists Tehseen Poonawalla and music composer and singer Vishal Dadlani for mocking Jain monk Tarun Sagar. The Court also issued notice to the Haryana Government on the plea filed by Tehseen Poonawalla against the judgment of the Punjab and Haryana High Court.

Tags : APEX COURT   VISHAL DADLANI  

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