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Supreme Court Grants Relief to Farmers Battling Limestone Mining by Ultra Tech - (03 Sep 2019)

ENVIRONMENT

Supreme Court has set aside an order of the National Green Tribunal by which the latter refused to condone the delay in filing of an appeal by villagers of Talaja and Mahuva taluka in Bhavnagar district against the environmental clearance granted to Ultra Tech Cement Limited for limestone mining in the villages of Kalsar, Dayal, and Kotda of Mahuva. The Apex Court has remitted the matter back to the Tribunal.

Tags : SUPREME COURT   ULTRA TECH  

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