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Bank Scam: Supreme Court Refuses to Stop Probe Against Ajit Pawar and Seventy Others - (02 Sep 2019)

CRIMINAL

Supreme Court has refused to interfere with the Bombay High Court's direction for the police to register an FIR against NCP leader Ajit Pawar and over seventy others in the Maharashtra State Cooperative Bank scam, saying the investigation cannot be stopped.

Tags : SUPREME COURT   BANK SCAM  

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