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Telangana High Court Raps State Government Over Negligence Towards Rising Cases of Dengue - (02 Sep 2019)

CIVIL

Telangana High Court while expressing concern over dengue 'spreading like wildfire' across Telangana has asked the Government to explain the steps they are taking to contain the diseases, giving the Government a week's time to respond.

Tags : TELANGANA HIGH COURT   DENGUE  

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