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Delhi HC Declines to Grant Relief to Girl Who Missed Seat in DU Due to Cyber Cafe Owner’s Mistake - (02 Sep 2019)

EDUCATION

Delhi High Court has refused relief to a girl who missed out on her admission to Delhi University, being deceived by an internet cafe owner. In the case Sandali Sharma versus Delhi University, the Petitioner moved the court seeking directions to be issued to the Delhi University to grant her admission in B.SC. programme at Deshbandhu College.

Tags : DELHI HC   CYBER CAFE  

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