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Rajasthan High Court Issues Summons to CM Gehlot in Plea Challenging his Election - (02 Sep 2019)

ELECTION

Rajasthan High Court has issued summons to the Chief Minister Ashok Gehlot along with State Election Commission and the Returning Officer on a petition challenging his election from the Sardarpura Constituency.

Tags : RAJASTHAN HIGH COURT   GEHLOT  

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