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Apex Court Issues Notice on Plea to Permit Deposit of Demonetized Currency Worth Rs 1.17 Crores - (02 Sep 2019)

BANKING

Apex Court has issued notice to the Reserve Bank of India regarding a petition filed by a Madurai based businessman before the Supreme Court seeking direction to the Reserve Bank of India to accept his money amounting to Rs 1,17,00,872 which is part of his textile business.

Tags : APEX COURT   DEMONETIZED CURRENCY  

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