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New Motor Vehicles Act Enforced from 1st September, 2019 - (02 Sep 2019)

MOTOR VEHICLES

The new Motor Vehicles (Amendment) Act, 2019 has been enforced from 1st September, 2019 as a result of which violating traffic rules will attract harsher penalty.

Tags : NEW MOTOR VEHICLES ACT   1ST SEPTEMBER   2019  

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