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Justice Gita Mittal Honored With Justice PN Bhagwati Award - (02 Sep 2019)

CIVIL

Chief Justice of the High Court of Jammu & Kashmir, Justice Gita Mittal was honored with the Justice PN Bhagwati Award. The award was conferred in recognition of her judicial work towards access to justice and her judicial innovation for designing the Vulnerable Witness Deposition Complex.

Tags : JUSTICE GITA MITTAL   PN BHAGWATI AWARD  

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