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Justice L Narasimha Reddy to Head Judicial Committee on OROP - (14 Dec 2015)

MANU/PIBU/1794/2015

Defence

The Central Government has appointed retired Chief Justice of Patna High Court to head the Judicial Committee on ‘One Rank One Pension’ scheme for ex military personnel. The Committee will look into measures to remove anomalies that may arise in the implementation of OROP and inter-service issues of the three forces.

Tags : ONE RANK ONE PENSION   COMMITTEE   NARASIMHA REDDY  

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