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NGT Directs Uttarakhand to Confirm Claims Made Through Photographs of Chaotic Waste Disposal - (30 Aug 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the State to confirm clams made in the photographs and furnish a report after numerous photographs of rampant dumping of all kinds of wastes in Uttarakhand especially in hills and high-altitude pilgrim centers were presented before it.

Tags : NGT   UTTARAKHAND  

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