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Bombay High Court Pulls Up Goa IG Prisons Over 'Mechanically' Dismissing Parole Pleas - (29 Aug 2019)

CRIMINAL

Bombay High Court has come down heavily on the Goa Inspector General of Prisons for "shirking his responsibility" and handling parole and furlough applications "without proper application of mind". The Court observed that Inspector General (Prisons) dismissed parole and furlough applications of prisoners in a "mechanical" manner.

Tags : BOMBAY HIGH COURT   GOA IG PRISONS  

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