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Madras High Court Rejects Rajiv Assassination Convict Nalini Sriharan's Plea on Premature Release - (29 Aug 2019)

CRIMINAL

Madras High Court has rejected Nalini Sriharan's plea seeking premature release of seven convicts, including herself, in the Rajiv Gandhi assassination case. She had petitioned the Court seeking a direction to the State Government to press the Governor to take a decision on its September 2018 recommendation for premature release of all the seven convicts who are serving life term in the case.

Tags : MADRAS HIGH COURT   NALINI  

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