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Elgar Parishad Case:Why Do You Have 'War And Peace' At Home, Bombay High Court Asks Arrested Activist - (29 Aug 2019)

CIVIL

Bombay High Court has asked Elgar Parishad-Bhima Koregaon case accused Vernon Gonsalves to explain why he kept "objectionable material", such as a copy of Leo Tolstoy's "War and Peace" and some other CDs, at his home.

Tags : BOMBAY HIGH COURT   ELGAR PARISHAD CASE  

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