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Madhya Pradesh High Court Serves Notice on State Government Over Wildlife Board - (29 Aug 2019)

ENVIRONMENT

Madhya Pradesh High Court has issued a notice to the State Government over the constitution of the Wildlife Board after an animal rights activist filed a public interest litigation petition claiming that law has been violated by nominating persons with “special interest in wildlife” to the Board.

Tags : MADHYA PRADESH HIGH COURT   WILDLIFE BOARD  

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