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NCDRC Directs LIC to Pay Claim, Interest to Policy Holder's Widow - (29 Aug 2019)

CONSUMER

National Consumer Disputes Redressal Commission has rejected Life Insurance Claims’s/LIC's claim that a policy-holder lied about his health condition at the time of purchasing insurance and has directed the firm to pay Rs 1.5 lakh along with bonus and interest to his widow.

Tags : NCDRC   LIC  

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