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Delhi High Court Asks for Centre's Response on Shah Faesal's Plea for Copy of Look Out Circular - (28 Aug 2019)

CRIMINAL

Delhi High Court has sought the response of the Centre on a plea of bureaucrat-turned politician Shah Faesal, who is currently detained in Srinagar, to give him a copy of the look out circular issued against him. The Court asked the Central Government to file its reply on or before September 2 and listed it for hearing on September 3 along with a habeas corpus petition filed on behalf of Faesal, challenging his detention.

Tags : DELHI HIGH COURT SHAH FAESAL

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