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Supreme Court Allows CPI-M's Sitaram Yechury to Visit Party Colleague Mohd Yusuf Tarigami in J&K - (28 Aug 2019)

CIVIL

Supreme Court has allowed Communist Party of India (Marxist) (CPI-M) General Secretary Sitaram Yechury to visit party colleague Mohammed Yousuf Tarigami in the newly-established Union Territory of Jammu and Kashmir. He will be provided access and security, if required, during the visit.

Tags : SUPREME COURT   SITARAM YECHURY  

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