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Bombay High Court Rejects Mehul Choksi’s Plea - (28 Aug 2019)

CRIMINAL

Bombay High Court has rejected a plea filed by Rs 13,500-crore PNB fraud accused fugitive diamantaire Mehul Choksi seeking a fresh hearing by a special Prevention of Money Laundering Act Court on his objection to the Enforcement Directorate’s proceedings against him under the Fugitive Economic Offenders Act, 2018.

Tags : BOMBAY HIGH COURT   MEHUL CHOKSI  

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