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Delhi High Court to Government: Can You Reconsider Jaspal Rana’s Award Snub - (28 Aug 2019)

CIVIL

Delhi High Court has asked the Ministry of Sports and Youth Affairs that whether its decision to exclude junior national shooting coach Jaspal Rana from this year’s Dronacharya Award winners’ list can be revisited by the selection committee. The Court however made it clear that this won’t impact this year’s awards ceremony, which takes place on National Sports Day.

Tags : DELHI HIGH COURT   JASPAL RANA  

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