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Apex Court Allows News Portal to Withdraw Plea in Case Filed by Amit Shah's Son - (28 Aug 2019)

CIVIL

Apex Court has allowed news portal The Wire and its journalists to withdraw their appeal against the Gujarat High Court order in a defamation case filed by Jay Shah, son of Union Home Minister Amit Shah, over an article, even as it expressed anguish over the way journalism is being practiced in the country. The top court observed that the trial against them will be expeditiously completed by the competent court.

Tags : APEX COURT   AMIT SHAH  

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