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Bombay High Court Directs 'Serial Litigant' to Clean Beach for One Week - (28 Aug 2019)

CIVIL

Bombay High Court has directed a "serial litigant", who claimed he filed his pleas for society's betterment, to do some "real social work" like beach cleaning to prove his bona fides. The Court directed Rakesh Chavan, who had filed a PIL alleging illegal use of land by a private company, to approach beach cleanup crusader Afroz Shah on September 2 and participate in whatever work Shah gives him for a week.

Tags : BOMBAY HIGH COURT   SERIAL LITIGANT  

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