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Punjab and Haryana High Court Dismisses Gurmeet Ram Rahim's Parole Plea - (27 Aug 2019)

CRIMINAL

Punjab and Haryana High Court has dismissed the parole plea of Dera Sacha Sauda chief Gurmeet Ram Rahim Singh. The plea had been filed by his wife Harjit Kaur earlier in August on the grounds that Ram Rahim's mother Naseeb Kaur had to undergo medical treatment.

Tags : PUNJAB AND HARYANA HIGH COURT   RAM RAHIM  

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