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Supreme Court: No Enforcement Directorate Arrest for P Chidambaram for Now - (27 Aug 2019)

CRIMINAL

Supreme Court has ruled that the Former Union Minister P Chidambaram cannot be arrested by the Enforcement Department till tomorrow in an appeal which the Court was hearing for his protection from arrest by the agency. The Senior Congress leader is already in the custody of the Central Bureau of Investigation, which arrested him last week. But being investigated by the Enforcement Directorate, the former minister has sought protection from Court.

Tags : SUPREME COURT   CHIDAMBARAM  

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