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Madras High Court Declines to Direct State Government to Enact Law to Protect Statues - (27 Aug 2019)

CIVIL

Madras High Court has declined to entertain a plea seeking a direction to the State Government to enact a special law to protect statues of political leaders in view of the desecration of an Ambedkar statue in Vedaranyam by miscreants.

Tags : MADRAS HIGH COURT   STATUTES  

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