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Special Court Sends Chidambaram for Further Custodial Interrogation by CBI for 4 Days - (27 Aug 2019)

CRIMINAL

Special Court has directed Congress leader and Former Finance Minister P Chidambaram to be subjected to further custodial interrogation for four days by the CBI in the INX Media Scam and sent him to the agency's custody till August 30.

Tags : SPECIAL COURT   CHIDAMBARAM  

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