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NCLT Directs Jayaswal Neco, SBI to Furnish Details of SC Petition - (27 Aug 2019)

INSOLVENCY

National Company Law Tribunal/NCLT has directed Jayaswal Neco Industries Ltd and its lender, the State Bank of India to give details about the petition filed by the company in the Supreme Court to stay the insolvency resolution proceedings.

Tags : NCLT   JAYASWAL NECO  

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