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Supreme Court Directs Amrapali to Pay Rs 7.16 Crore to NBCC - (26 Aug 2019)

PROPERTY

Supreme Court has directed that a forensic audit report be given to the Enforcement Directorate, Delhi Police and the Institute of Chartered Accountants in India for taking appropriate action against Amrapali directors and auditors for siphoning off over Rs 3,000 crore of home buyers' money. The Court also directed the Apex Court Registry to disburse Rs 7.16 crore deposited by the Amrapali group to the National Buildings Construction Corporation (NBCC) for completion of stalled projects of the

Tags : SUPREME COURT   AMRAPALI  

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