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Madras High Court Pulls Up State Govt for Allotting Separate Crematorium to Vellore Dalits - (26 Aug 2019)

CIVIL

Madras High Court has expressed displeasure over the State Government’s move to build a separate crematorium for the Dalit community. This move comes after the Court took suo-moto cognizance of a viral video that showed a corpse being lowered from atop a 20 ft bridge.

Tags : MADRAS HIGH COURT   VELLORE DALITS  

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