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NGT Directs Agencies to Submit Time-Specific Schedule to Clean Yamuna - (26 Aug 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed various agencies responsible for cleaning the river Yamuna to give a “time-specific schedule” for the task. The Tribunal noted that repeated timelines have not been adhered to over the past 30 years and the river continues to be polluted.

Tags : NGT   YAMUNA  

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