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NGT Declines Review of Order to Prohibit RO Purifiers where TDS Level is Below 500 Mg Per Litre - (26 Aug 2019)

ENVIRONMENT

National Green Tribunal has declined to review its order directing the Government to prohibit RO purifiers in regions where total dissolved solids concentration in water is below 500 mg per litre and sensitize the public about the ill-effects of demineralised water.

Tags : NGT   RO PURIFIERS  

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