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Delhi High Court Directs Delhi Police to Upgrade Facial Recognition Software - (26 Aug 2019)

CIVIL

Delhi High Court has directed Delhi Police to ascertain if an updated version of facial recognition software was available after it was alleged by the Counsel for the Ministry of Woman and Child Development that the current version of the software was so poor that it sometimes matched pictures of missing boys with that of girls.

Tags : DELHI HIGH COURT   FACIAL RECOGNITION SOFTWARE  

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