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Delhi High Court Upholds 20-year RI Awarded to Two Men for Raping Mentally Disabled Woman - (26 Aug 2019)

CRIMINAL

Delhi High Court has upheld 20 years of rigorous imprisonment (RI) awarded to two men by a lower court for gang-raping a mentally disabled woman while observing there was no reason to disbelieve the victim's testimony in the case.

Tags : DELHI HIGH COURT   RI  

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