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Time Extension for comments on (2nd Amendment) to Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017- (Telecom Regulatory Authority of India) (22 Aug 2019)

MANU/TRAI/0069/2019

Media and Communication

Telecom Regulatory Authority of India (TRAI) has released a draft regulation titled "Draft (Second Amendment) to The Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations 2017" on 9th August 2019 inviting written comments from stakeholders by 22nd August 2019. On request of some of the stakeholders, the last date for receipt of written comments has been extended up to 29th August 2019. It has also been decided that no request for any further extension of time for submission of comments shall be entertained.

Tags : TIME   EXTENSION   REGULATION   AMENDMENT  

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