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Apex Court Gives Govt 2-week Deadline on Tenure After Judge in Ayodhya Case Appeals for Protection - (23 Aug 2019)

CIVIL

Apex Court has asked the Uttar Pradesh Government to pass orders within two weeks on the extension of tenure of the Special Judge conducting the trial in the 1992 Babri Masjid demolition case, involving BJP veterans L K Advani, M M Joshi and Uma Bharti, in Lucknow.

Tags : APEX COURT   AYODHYA  

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