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BHC Dismisses Airtel's Plea Against State Govt Accepting Jio's Bid for High Speed Internet Services - (23 Aug 2019)

MEDIA AND COMMUNICATION

Bombay High Court (BHC) has dismissed a writ petition filed by Airtel challenging the notification issued by the State owned Maharastra IT declaring Reliance Jio’s bid of Rs 1,25,659 as the lowest in reverse auction held for providing high speed internet services across the State of Maharashtra.

Tags : BHC   JIO  

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