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Bombay High Court to RBI: State in 2 Weeks why you Keep Changing Features of Notes and Coins - (23 Aug 2019)

BANKING

Bombay High Court has lambasted the Reserve Bank of India (RBI) for not responding to the question why it frequently changed the size of currency notes and coins. The Court was hearing a public interest litigation by the National Association for the Blind seeking the production of currency notes and coins friendly to visually challenged people.

Tags : BOMBAY HIGH COURT   RBI  

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