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Cooperative Bank Scam: Bombay High Court Orders FIR Against Ajit Pawar, Others - (23 Aug 2019)

CRIMINAL

Bombay High Court has directed Mumbai Police's Economic Offences Wing to register an FIR against NCP leader Ajit Pawar and over 70 others in the Maharashtra State Cooperative Bank scam case. The Court ruled that prima facie, there was "credible evidence" against them in the case.

Tags : BOMBAY HIGH COURT   FIR  

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