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Supreme Court Extends Status Quo on Jaypee's Insolvency Resolution Process - (23 Aug 2019)

INSOLVENCY

Supreme Court has extended by a week the status quo on the insolvency process on Jaypee Group's plea challenging the National Company Law Appellate Tribunal order allowing fresh bidding for debt-laden Jaypee Infratech.

Tags : SUPREME COURT   JAYPEE  

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