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Telangana High Court Seeks Report on Honour Killings - (23 Aug 2019)

CIVIL

Telangana High Court has directed State Director General of Police Mahender Reddy to provide clearer details of honour killing cases in the State. The Court was hearing a public interest litigation filed by U Sambasiva Rao of Telangana State Bahujan Resistance Forum seeking formation of a special investigation team to look into all the honour killings taking place in the State.

Tags : TELANGANA HIGH COURT   HONOUR KILLINGS  

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