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Telangana High Court Suspends Adilabad Collector’s Order on Pesticide Sales - (23 Aug 2019)

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Telangana High Court has suspended the order passed by the Adilabad District Collector who made it essential for the dealers to sell Monocrotophos pesticide only to the farmers who got prescription from the mandal agricultural officers to the effect.

Tags : TELANGANA HIGH COURT   ADILABAD  

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