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Bombay High Court: Order Allowing Herbal Hookah Applicable to all Restaurants - (23 Aug 2019)

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Bombay High Court has observed while passing an order on a clutch of petitions by 40 restaurants serving hookah, that as far as the hookah served does not contain tobacco or nicotine, they can be served in licensed restaurants across the State.

Tags : BOMBAY HIGH COURT   HOOKAH  

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