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Madras High Court Grants Three Weeks Leave Extension to Nalini - (23 Aug 2019)

CRIMINAL

Madras High Court has extended by another three weeks, the ongoing ordinary leave of Nalini Sriharan, a life convict in the Rajiv Gandhi assassination case. The leave period expires on August 25.The Court observed that the same conditions ordered by it earlier would apply during this period.

Tags : MADRAS HIGH COURT   NALINI  

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