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Supreme Court: Court Cannot be Used as Means by Any Person to Perpetuate Illegality - (22 Aug 2019)

CIVIL

Supreme Court has observed that the Court cannot be used as a tool by a litigant to perpetuate illegality and observed that a person who has liability but for the interim stay cannot be allowed to reap the advantages on the basis of interim orders of the Court.

Tags : SUPREME COURT   ILLEGALITY  

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