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Bombay High Court Declines Relief to Malaysian National Caught Smuggling Human Embryos - (22 Aug 2019)

CIVIL

Bombay High Court has declined to return the passport to a Malaysian national accused of smuggling of human embryos from Malaysia to India. The Court observed that if the passport is returned, the accused will leave India and may not return for adjudication, making it difficult to secure his presence for the trial.

Tags : BOMBAY HIGH COURT   MALAYSIAN NATIONAL  

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