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Allahabad High Court Bars DJs and Passes Directions for Regulating Use of Loudspeakers - (22 Aug 2019)

ENVIRONMENT

Allahabad High Court has imposed total prohibition on use of Disc Jockeys (DJs) in the State and asked the State Government to issue a toll free number dedicated to registering complaints against illegal use of loudspeakers.

Tags : ALLAHABAD HIGH COURT   LOUDSPEAKERS  

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