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Madras High Court Rejects Karti Chidambaram's Plea Challenging Transfer of I-T Case to Special Court - (22 Aug 2019)

CIVIL

Madras High Court has turned down Congress MP Karti Chidambaram's plea seeking an interim stay in connection with an income tax case filed before a special court for alleged economic offences. The case relates to the alleged non-disclosure of Rs 1.35 crore received by Karti and his wife in cash for the sale of lands in Tamil Nadu's Muthukadu.

Tags : MADRAS HIGH COURT   TRANSFER  

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