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Delhi HC Asks for RBI’s Reply on Plea to Make Notes Identifiable by Visually Challenged Persons - (21 Aug 2019)

BANKING

Delhi High Court has issued notice to the Deputy Governor of the Reserve Bank of India (RBI) to file an affidavit mentioning the steps taken and the proposed steps for making currency notes easily identifiable by visually impaired persons.

Tags : DELHI HC   NOTES  

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